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Supreme Court acquits accused in 14-year-old murder case whose acquittal was reversed by HC relying on testimony of the Investigating Officers

Supreme Court acquits accused in 14-year-old murder case whose acquittal was reversed by HC relying on testimony of the Investigating Officers

Published on May 13, 2025May 13, 2025By Santosh Singh

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Previous storySupreme Court acquits accused in 14-year-old murder case whose acquittal was reversed by HC relying on testimony of the Investigating Officers

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