The India Arbitration Group (‘IAG’) of the International Chamber of Commerce (‘ICC’) collaborated with SCC Online, a leading legal research portal, to present its insightful podcast series—“Arb You Listening?”.
Arb You Listening? will dive deep into the world of International Arbitration and discuss its evolving landscape with the help of practitioners from across the globe. It has been designed to serve as an essential resource for arbitration professionals—whether seasoned experts or newcomers—offering practical guidance, thought leadership, and expert commentary. Each episode will feature candid conversations and analytical discussions on critical issues such as enforcement of arbitral awards, cross-border procedural complexities, and the influence of new technologies on arbitration processes.
This collaborative initiative aims to explore the dynamic and ever-evolving world of international arbitration. Featuring in-depth discussions with leading practitioners, arbitrators, and academics from across jurisdictions, the podcast will shed light on emerging trends, procedural nuances, and the practical challenges faced by stakeholders in the field of dispute resolution.
The podcast series aims to provide practical guidance, thought leadership, and educational content for practitioners, academics, and anyone interested in the intricacies of international arbitration. Each episode will feature dialogue and conversation between experienced professionals to refine the key skills required in arbitration. By combining SCC Online’s robust legal research capabilities with ICC IAG’s extensive global network of experts, the series promises to deliver high-quality, accessible content tailored to both practitioners and academics.
