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Justice Venkatachari Lakshminarayanan and Justice Periyasamy Vadamalai appointed as Permanent Judges of Madras HC

Justice Venkatachari Lakshminarayanan and Justice Periyasamy Vadamalai appointed as Permanent Judges of Madras HC

Published on February 13, 2025February 13, 2025By Santosh Singh

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Previous storyJustice Venkatachari Lakshminarayanan and Justice Periyasamy Vadamalai appointed as Permanent Judges of Madras HC

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