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SC directs Centre to frame Scheme for cashless treatment for victims of motor vehicle accidents in the Golden Hour by 14-3-2025

SC directs Centre to frame Scheme for cashless treatment for victims of motor vehicle accidents in the Golden Hour by 14-3-2025

Published on January 10, 2025January 10, 2025By Santosh Singh

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Previous storySC directs Centre to frame Scheme for cashless treatment for victims of motor vehicle accidents in the Golden Hour by 14-3-2025

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