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Delhi High Court grants injunction against Miss Malini Entertainment for copyright infringement in Kareena Kapoor’s ‘What Women Want’ Case

Delhi High Court grants injunction against Miss Malini Entertainment for copyright infringement in Kareena Kapoor’s ‘What Women Want’ Case

Published on January 6, 2025January 6, 2025By Santosh Singh

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Previous storyDelhi High Court grants injunction against Miss Malini Entertainment for copyright infringement in Kareena Kapoor’s ‘What Women Want’ Case

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