NLUO announced the upcoming virtual course on “Legal Foundations for Technology, Innovation, and Entrepreneurship: Navigating the Digital Era,” organized by LexTech: Centre for Law, Entrepreneurship, and Innovation. This intensive single-credit course is designed to equip participants with the essential legal knowledge crucial for success in today’s dynamic digital landscape. We would be elated if you could provide us with your platform to spread awareness and increase participation amongst the students.
About the University:
National Law University Odisha, the prestigious institution is situated at the confluence of the Mahanadi and the Kathajodi rivers in the Millennium City or the Silver City of Cuttack. Since its founding in 2008, the institution has made a constant effort to foster excellence and generate talented individuals for the law and other associated fields. It has presented an incredibly clear picture of cultural diversity as a pan-Indian institution to help every student reach their full potential.
About LexTech:
This credit course is brought to you by LexTech — Centre for Law, Entrepreneurship and Innovation of National Law University Odisha. LexTech has been striving to inculcate a culture of innovation and entrepreneurship in the university since its inception. The ultimate goal of our Centre is to become the breeding ground for the confluence of law and technology related innovations and advancements in the 21st Century. The Centre mainly focuses on five areas of law- FinTech, AI & Law, Online Gaming, Data Privacy laws and TMT.
Course Details:
Name: Single Credit Course on Legal Foundations for Technology, Innovation, and Entrepreneurship: Navigating the Digital Era
Dates: March 8th, 2024 to March 10th, 2024 (Refer to the brochure for class timings).
Mode: Virtual
Course Fee: INR 1200
Background:
Technology propels the Fourth Industrial Revolution forward, offering boundless opportunities alongside its inherent risks. In his enlightening work, Professor Ian Walden underscores the dual nature of cybercrime: it encompasses both familiar crimes adapted to new digital landscapes and novel offenses born from technological advancements. As we navigate the ever-expanding realm of technology in our daily lives, it’s imperative to grasp and mitigate the associated risks, both as individuals and as a society.
At LexTech, we offer you a platform to delve into riveting topics such as cybercrimes, privacy dilemmas, artificial intelligence, and the imperative task of safeguarding brand rights in this course. Through captivating case studies and lively class discussions, you’ll not only gain invaluable insights but also hone your ability to navigate the complex landscape where law and technology converge.
For more details on course objectives and modules, please refer to the brochure attached.
About the Instructor:
Prof. Nikhil Naren, an Assistant Professor at Jindal Global Law, Sonipat, Haryana, School, Sonipat, Haryana, stands as a beacon in the intersection of Law and Technology.
After graduating from Symbiosis Law School, Noida in 2020, Mr. Nikhil secured a Pre-Placement Offer from Scriboard [Advocates and Legal Consultants], specializing in Information, Technology, and Law. He went on to earn a Chevening Scholarship, completing his LLM at Queen Mary University of London in Technology, Media, and Telecommunications. He was also honoured with the ‘Gold Award’ for volunteering over 100 hours in the UK, distinguishing him among the 2021-22 Chevening cohort.
Complementing his academic and humanitarian efforts, sir has co-authored two impactful books: “Internet Law: Regulating Cyberspace and Emerging Technologies” (Bloomsbury Professional India, 2020) and “Artificial Intelligence and Law: Challenges Demystified” (Law & Justice Publishing Company, 2022). Nikhil sir’s multifaceted journey positions him as a distinguished figure, blending academic rigour, practical experience, and a commitment to societal impact in the dynamic field of Law and Technology.
Eligibility:
The course would be open for all law students pursuing a UG/PG course, and other UG/PG Courses, faculties, and practitioners.
Registration:
Find the link to the registration form here. Book your slots now as we have a limited 75 slots only. Registration is on a first come first serve basis only.
Payment:
Payment to be made via SBI collect. Please refer to the brochure and the payment details document attached for further information.
To know more click on Brochure_Single Credit Course_LexTech and SB Collect Procedure-Registration for Seminar & Events