Government constitutes State Benches of GST Appellate Tribunal with effect from 14-9-2023

On 14-9-2023, the Central Government, on recommendations of the Goods and Services Tax (‘GST’) Council, constitutes the State Benches of the Goods and Services Tax Appellate Tribunal with effect from 14-9-2023.

State Benches of GST Appellate Tribunal:

1. Andhra Pradesh

   • 1 Bench

   • At Vishakhapatnam and Vijayawada

2. Bihar

   • 1 Bench

   • At Patna

3. Chhattisgarh

   • 1 Bench

   • At Raipur and Bilaspur

4. Delhi

   • 1 Bench

   • At Delhi

5. Gujarat/ Dadra and Nagar Haveli and Daman and Diu

   • 2 Benches

   • At Ahmedabad, Surat and Rajkot

6. Haryana

   • 1 Bench

   • At Gurugram and Hissar

7. Himachal Pradesh

   • 1 Bench

   • At Shimla

8. Jammu and Kashmir/ Ladakh

   • 1 Bench

   • At Jammu and Srinagar

9. Jharkhand

   • 1 Bench

   • At Ranchi

10. Karnataka

    • 2 Benches

    • At Bengaluru

11. Kerala/ Lakshadweep

    • 1 Bench

    • At Ernakulum and Trivandrum

12. Madhya Pradesh

    • 1 Bench

    • At Bhopal

13. Maharashtra/ Goa

    • 3 Benches

    • At Mumbai, Puna, Thane, Nagpur, Aurangabad and Panaji

14. Odisha

    • 1 Bench

    • At Cuttack

15. Punjab/ Chandigarh

    • 1 Bench

    • At Chandigarh and Jalandhar

16. Rajasthan

    • 2 Benches

    • At Jaipur and Jodhpur

17. Tamil Nadu/ Puducherry

    • 2 Benches

    • At Chennai, Madurai, Coimbatore and Puducherry

18. Telangana

    • 1 Bench

    • At Hyderabad

19. Uttar Pradesh

    • 3 Benches

    • At Lucknow, Varanasi, Ghaziabad, Agra and Prayagraj

20. Uttarakhand

    • 1 Bench

    • At Dehradun

21. Andaman & Nicobar/ Sikkim/ West Bengal

    • 2 Benches

    • At Kolkata

22. Arunachal Pradesh/ Assam/ Manipur/ Meghalaya/ Mizoram/ Nagaland/ Tripura

    • 1 Bench

    • At Guwahati, Aizawl (Circuit), Agartala (Circuit) and Kohima (Circuit)