National Law University, Delhi has appointed Sanjay Vashishtha as standing counsel of NLUD at Delhi High Court.

 

Mr. Sanjay Vashishtha is a Partner at Vashishtha Law Office’s and a practising attorney at the Supreme Court of India. He pursued his B.A.,LLB (Hons) from Faculty of Law, Jamia Millia Islamia, followed with a LL.M in Comparative Law from McGill University Canada and a MSc in Criminology & Criminal Justice from the University of Oxford. Mr Vashishtha specialises in Criminal & Commercial Litigation and regularly appears before the Supreme Court of India, Courts of Higher Judicature, NCLT, NCLAT and trial courts to conduct sensitive pro bono and high profile trials.

 

Read More about him

“Critical thinking – analytical skills are not acquired overnight but through constant learning.” Says Sanjay Vashishtha

 

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