The President appoints following Additional Judges of the Bombay High Court, in that order of seniority for a period of two years with effect from the date they assume charge of their respective offices.
- Kishore Chandrakant Sant;
- ValmikLSA Menezes;
- Kamal Rashmi Khata;
- Smt. Sharmila Uttamrao Deshmukh;
- Arun Ramnath Pedneker;
- Sandeep Vishnupant Marne;
- Smt. Gauri Vinod Godse;
- Rajesh Shantaram Patil; and
- Arif Saleh Doctor.
