CPCB notifies list of single use plastic items prohibited w.e.f. 01-07-2022

On June 18, 2022, the Central Pollution Control Board has notified the list of single-use plastic items prohibited with effect from the

On June 18, 2022, the Central Pollution Control Board has notified the list of single-use plastic items prohibited with effect from the 1st July 2022.

As per the Plastic Waste Management (PWM) Rules, 2016, there is a complete ban on sachets using plastic material used for storing, packing or selling gutkha, tobacco and pan masala. As per PWM (Amended) Rules, 2021, the manufacture, import, stocking, distribution, sale and use of carry bags made of virgin or recycled plastic less than seventy- five microns has been banned with effect from 30th September, 2021 as opposed to fifty microns recommended earlier under PWM Rules, 2016. Additionally, the notification of August 12, 2021, prohibits manufacture, import, stocking, distribution, sale and use of the following identified single use plastic items, which have low utility and high littering potential with effect from the 1st July, 2022:

  • ear buds with plastic sticks, plastic sticks for balloons, plastic flags, candy sticks, ice- cream sticks, polystyrene [Thermocol] for decoration.
  • plates, cups, glasses, cutlery such as forks, spoons, knives, straw, trays, wrapping or packing films around sweet boxes, invitation cards, and cigarette packets, plastic or PVC banners less than 100 microns, stirrers.

 

To curb the supply of identified items, directions have been issued at National, State and Local level.

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