The Institute of Law, Nirma University is organising a Virtual International Conference on the theme “Language, Law, Literature: Dialogic Interfaces” to explore the avenues and possibilities of conceptual and pedagogical enrichment across language, legal and literary studies through the meaningful exchange of ideas and methods on 23 & 24 March 2021. The Conference is a pioneering event for a project initiated by ILNU, which aims to develop library resources and pedagogical approaches.
For more details, refer International Conference on ‘Language, Law, Literature-Dialogic Interfaces’ Announcement
