Nirbhaya Case | Convicts approach International Court of Justice for stay on execution of death sentence

As reported by media, Three of the convicts in Nirbhaya Gang Rape and Murder case have approached the International Court of Justice to stay the execution of their death sentence that is to be awarded on 20-03-2020.

The three convicts are Akshay Singh, Pawan Gupta and Vinay Sharma.

[Source: ANI]

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