ALS Noida | 3rd Edition of CRIMEAN: A Criminal Law Conclave (16th October, 2019)

Reported by Aadarsh Kothari

Amity Law School, Noida is proud to announce the 3rd Edition of CRIMEAN: Criminal Law Conclave 2019.

Amity Law School Noida, (ALSN) an institution of Amity University, Uttar Pradesh, not only focuses on the legal aptitude but also on the practicality, while enlightening the students on the intricacies of the law. It is fully geared to provide its students with an innovative and stimulating exposure. The high standards of legal education integrate their legal concepts with an incisive and practical understanding of the law

 Date: 16th October 2019

Venue: Amity Law School Noida, Amity University Uttar Pradesh

As the country has witnessed major paradigm shifts in various domains of criminal lawin the recent times, Amity Law School, Noida continues its initiative to organize this one of its kind conclave to foster intellectual curiosity among young minds about the ever-evolving nature of crime and criminal law.

The Conclave provides a unique platform to law students all over the country to exhibit and cultivate their interests in criminal law by participating in diverse kinds of competitions like:

  • Legal Quiz
  • Debate
  • Legislative Drafting
  • Essay Writing

These events this year are on some of the most important contemporary issues related to the functioning of the criminal justice system in India which will contribute to the positive development of criminal law regime.

The event will also witness an exclusive Panel Discussion with the presence of an eminent dais carefully curated to deliberate upon “The Indian Perspective on Cyber Crimes.”

For Registration: click HERE

For any queries, please contact:

Convenor – Ajay Pratap Singh (9599398440)

Co-Convenor – Jahnavi Taneja (8826801327)

General Secretary – Tejasvi Gahlyan (9999960117)

Founder, Crimean – Shashwat Tiwari (8007439988)

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