National Law Institute University, Bhopal, Madhya Pradesh, India (NLIU, Bhopal) is organising the 1st NLIU-Justice R. K. Tankha International Moot Court Competition, 2016 from 26th February to 28th February, 2016 in the fond memory of Late Justice R.K. Tankha.
Previously, the national edition of the NLIU-Justice R. K. Tankha National Moot Court Competition has gained repute as a moot which guaranteed quality competition and insightful judging throughout the 5 editions that have been organized till the last academic session.
The quality of participation has encouraged us to base the competition on International Law and invite international participation. This time around, the International edition of the competition will be based on a Compromis which will test the participants on aspects of International Commercial Arbitration which has proven to be a challenging and interesting field of law keeping in mind the recent developments.
The Compromis along with the Rules, and Forms, have been attached to this post. Interested Universities are requested to provisionally register their participation by 30th November, 2015 after which they’ll be required to send us the duly filled-in registration and travel forms when the team composition has been finalised. The teams can register provisionally by sending an e-mail to mca.nliu@gmail.com stating the same.
For any queries please contact: Rohan Harne: 9826426433; Aditya Goyal: 9425945714; Email: mca.nliu@gmail.com
For Moot problem, click Compromis
For registration and travel details, click Registration and Travel Details Form
For Rules of the Moot, click Rules and Format