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Irretrievable Breakdown of Marriage: Supreme Court can grant divorce under Article 142

Irretrievable Breakdown of Marriage: Supreme Court can grant divorce under Article 142

Published on May 5, 2023May 5, 2023By Prachi Bhardwaj

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One comment

S A Anwar Nov 29, 2023

Excellent Judgement. Hon’ble Apex court Judges ominicient about our Society value of human life, Specially feminine. Pray God to keep judges Hale and healthy.

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