The Centre for Alternate Dispute Resolution, ILNU is organising the 1st ILNU International Arbitration Competition in association with ICC International Court of Arbitration and ICC India from 7th to 9th May 2021.

The teams shall have to submit a memorial (skeleton arguments) and present their arguments before the Arbitral Tribunal. The format of Competition and the problem are structured in a manner to help the students grasp the nuances of arbitration, its practical application and to give students an insight into the arbitration proceeding.

The last date for final registration is 22nd April 2021. Interested institutions can register themselves by filling the google form provided HERE

For more information, refer

1st IAC brochure

1st IAC Rules 2021

1st IAC- Case Record

 

For any other information or query, kindly reach out to us over e-mail or contact the undersigned.

Email addressadr@nirmauni.ac.in

SHALINI MISHRA [CHAIRPERSON] – +91-74330 15413

SAMYAK JAIN [CO- CHAIRPERSON] – +91-8299462876

PIYUSH SEINGER [SECRETARY] – +91-8340443136

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