The Centre for Advanced Studies in Energy Laws (CASEL) and The Centre for Environment Legal Studies (CELS) are working together to organise a two day workshop on ‘Strengthening Human Resources, Legal Frameworks and Institutional Capacities to Implement the Nagoya Protocol’.

It is being organised by RGNUL in collaboration with NLSIU in a joint project of the United Nations Development Programme (UNDP) – Ministry of Environment, Forests and Climate Change (MoEFCC) – Global Environment Facility’s Global Access and Benefit Sharing Project (GEF).

NOTE:

Dates – 23rd to 24th April, 2019

No registration fees will be charged. The last date for registration is 18th April, 2019.

Certificates will be provided.

The details as to the speakers and the schedule of the workshop will be emailed personally to those who register.

FOR REGISTRATION: Click HERE

FOR FURTHER DETAILS :

  1. Pranjali Sahni (pranjalisahni@rgnul.ac.in)
  2. Souradeep Mukhopadhyay (souradeepmukhopadhyay@rgnul.ac.in)

For more details, refer Workshop (2)

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