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Khaitan & Co. advises Cerberus Capital affiliate and others on INR 28,600 crores investment in NCDs issued by Shapoorji Pallonji Group

Khaitan & Co. advises Cerberus Capital affiliate and others on INR 28,600 crores investment in NCDs issued by Shapoorji Pallonji Group

Published on June 10, 2025June 10, 2025By Santosh Singh

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Previous storyKhaitan & Co. advises Cerberus Capital affiliate and others on INR 28,600 crores investment in NCDs issued by Shapoorji Pallonji Group

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