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LIDW 2025 | ‘Innovation is no longer a choice—it is a necessity’: Sarah Sackman KC MP on Innovation in Dispute Resolution

LIDW 2025 | ‘Innovation is no longer a choice—it is a necessity’: Sarah Sackman KC MP on Innovation in Dispute Resolution

Published on June 3, 2025June 3, 2025By Santosh Singh

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Previous storyLIDW 2025 | ‘Innovation is no longer a choice—it is a necessity’: Sarah Sackman KC MP on Innovation in Dispute Resolution

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