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Govt revises reservation framework in Ladakh vide UT of Ladakh Reservation (Amendment) Regulations, 2025

Govt revises reservation framework in Ladakh vide UT of Ladakh Reservation (Amendment) Regulations, 2025

Published on June 3, 2025June 3, 2025By Santosh Singh

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Previous storyGovt revises reservation framework in Ladakh vide UT of Ladakh Reservation (Amendment) Regulations, 2025

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