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Supreme Court finds no illegality in arrest of prime accused in Andhra Pradesh liquor scam case; Upholds High Court Judgment

Supreme Court finds no illegality in arrest of prime accused in Andhra Pradesh liquor scam case; Upholds High Court Judgment

Published on June 2, 2025June 2, 2025By Santosh Singh

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Previous storySupreme Court finds no illegality in arrest of prime accused in Andhra Pradesh liquor scam case; Upholds High Court Judgment

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