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Supreme Court extends stay on Minister Vijay Shah’s arrest over remarks against Colonel Sofiya Qureshi; Ends proceedings before MP High Court

Supreme Court extends stay on Minister Vijay Shah’s arrest over remarks against Colonel Sofiya Qureshi; Ends proceedings before MP High Court

Published on May 28, 2025May 28, 2025By Santosh Singh

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Previous storySupreme Court extends stay on Minister Vijay Shah’s arrest over remarks against Colonel Sofiya Qureshi; Ends proceedings before MP High Court

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