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CNLU Patna signs MoU with Leicester University, UK, to facilitate LLM Admissions for its Graduates

CNLU Patna signs MoU with Leicester University, UK, to facilitate LLM Admissions for its Graduates

Published on May 28, 2025May 28, 2025By Santosh Singh

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Previous storyCNLU Patna signs MoU with Leicester University, UK, to facilitate LLM Admissions for its Graduates

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