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Supreme Court spares POCSO convict from sentence citing marriage to victim; Highlights injustice to victim by family, society and legal system

Supreme Court spares POCSO convict from sentence citing marriage to victim; Highlights injustice to victim by family, society and legal system

Published on May 26, 2025May 26, 2025By Santosh Singh

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Previous storySupreme Court spares POCSO convict from sentence citing marriage to victim; Highlights injustice to victim by family, society and legal system

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