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Supreme Court upholds ‘One Rank One Pension’ for all retired High Court Judges; Orders equal and full pension

Supreme Court upholds ‘One Rank One Pension’ for all retired High Court Judges; Orders equal and full pension

Published on May 19, 2025May 19, 2025By Santosh Singh

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Previous storySupreme Court upholds ‘One Rank One Pension’ for all retired High Court Judges; Orders equal and full pension

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