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HIGH COURT APRIL 2025 WEEKLY ROUNDUP | Taman Singh Sonwani’s Bail; Murshidabad Violence; Influencers’ Free Speech; Chandola Lake Demolition; and more

HIGH COURT APRIL 2025 WEEKLY ROUNDUP | Taman Singh Sonwani’s Bail; Murshidabad Violence; Influencers’ Free Speech; Chandola Lake Demolition; and more

Published on May 4, 2025May 4, 2025By Santosh Singh

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Previous storyHIGH COURT APRIL 2025 WEEKLY ROUNDUP | Taman Singh Sonwani’s Bail; Murshidabad Violence; Influencers’ Free Speech; Chandola Lake Demolition; and more

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