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Waqf (Amendment) Bill receives President’s assent; Waqf Act, 1995 will now be known as UMEED Act, 1995

Waqf (Amendment) Bill receives President’s assent; Waqf Act, 1995 will now be known as UMEED Act, 1995

Published on April 6, 2025April 6, 2025By Santosh Singh

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Previous storyWaqf (Amendment) Bill receives President’s assent; Waqf Act, 1995 will now be known as UMEED Act, 1995

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