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Cyril Amarchand Mangaldas advises ITC on the proposed acquisition of Aditya Birla Real Estate’s pulp and paper undertaking

Cyril Amarchand Mangaldas advises ITC on the proposed acquisition of Aditya Birla Real Estate’s pulp and paper undertaking

Published on April 4, 2025April 4, 2025By Santosh Singh

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Previous storyCyril Amarchand Mangaldas advises ITC on the proposed acquisition of Aditya Birla Real Estate’s pulp and paper undertaking

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