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Shardul Amarchand Mangaldas & Co. advises Hexaware Technologies Limited and the Carlyle Group on Hexaware’s initial public offering aggregating to USD 1 billion

Shardul Amarchand Mangaldas & Co. advises Hexaware Technologies Limited and the Carlyle Group on Hexaware’s initial public offering aggregating to USD 1 billion

Published on February 22, 2025February 22, 2025By Santosh Singh

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