President appoints Justice Arindam Sinha as Acting Chief Justice of Orissa High Court

Published on January 18, 2025January 18, 2025By Santosh Singh

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Previous storyPresident appoints Justice Arindam Sinha as Acting Chief Justice of Orissa High Court

Section 125 CrPC: Can the second wife be entitled to maintenance from her husband?

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Delhi HC granted bail to a man accused of raping woman he met on dating app on pretext of marriage

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Do convicts have a fundamental right to procreate? Watch to know what Delhi High Court recently held

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Criminology, Penology and Victimology book release

Book release of 8th edition of “Criminology, Penology and Victimology” revised by Sanjay Vashishtha

Published on January 30, 2024February 6, 2024By Ridhi

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