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Know Thy Judge | Justice Nitin Madhukar Jamdar — 39th Chief Justice of Kerala High Court

Know Thy Judge | Justice Nitin Madhukar Jamdar — 39th Chief Justice of Kerala High Court

Published on December 23, 2024December 23, 2024By Santosh Singh

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Previous storyKnow Thy Judge | Justice Nitin Madhukar Jamdar — 39th Chief Justice of Kerala High Court

Section 125 CrPC: Can the second wife be entitled to maintenance from her husband?

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Published on February 10, 2024February 14, 2024By Ridhi

Delhi HC granted bail to a man accused of raping woman he met on dating app on pretext of marriage

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Published on February 5, 2024February 6, 2024By Ridhi

Do convicts have a fundamental right to procreate? Watch to know what Delhi High Court recently held

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Published on February 4, 2024February 6, 2024By Ridhi

Criminology, Penology and Victimology book release

Book release of 8th edition of “Criminology, Penology and Victimology” revised by Sanjay Vashishtha

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Published on January 30, 2024February 6, 2024By Ridhi

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