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Supreme Court recognises Oran lands as ‘Forests’ under Forest Conservation Act; Issues directions to protect ‘sacred groves’ of Rajasthan

Supreme Court recognises Oran lands as ‘Forests’ under Forest Conservation Act; Issues directions to protect ‘sacred groves’ of Rajasthan

Published on December 19, 2024December 19, 2024By Santosh Singh

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Previous storySupreme Court recognises Oran lands as ‘Forests’ under Forest Conservation Act; Issues directions to protect ‘sacred groves’ of Rajasthan

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