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SC grants anticipatory bail to Malayalam actor Siddique in rape case; questions delay in filing of the complaint

SC grants anticipatory bail to Malayalam actor Siddique in rape case; questions delay in filing of the complaint

Published on November 19, 2024November 19, 2024By Santosh Singh

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Previous storySC grants anticipatory bail to Malayalam actor Siddique in rape case; questions delay in filing of the complaint

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