Responsible Artificial Intelligence

About Vivekananda Institute of Professional Studies

Vivekananda Institute of Professional Studies- Technical Campus (hereinafter VIPS- TC) is affiliated to GGSIP University, Delhi and was established in the year 2000 with the vision to promote excellence in education and imparting quality professional education. The Institute has been recognized for its progressive academic standards. VIPS-TC is an ISO 9001:2015 certified institution; Grade “A++” Accredited Institution by NAAC; recognized under section 2(f) by UGC; recognized by the Bar Council of India and AICTE.

About Centre of Excellence for Cyber Law (CECL)

The Centre of Excellence for Cyber Law is one of the Centre of Excellence of Vivekananda School of Law and Legal Studies, VIPS-TC. The center has been established as an initiative appraising the ubiquity and dynamics of cyberspace. Recognizing the compelling need of technologically neutral and uniform legal structure dealing with cyberspace and Information Technology, it is a requirement to attain knowledge of cyber law as an indispensable necessity. In the light of the emerging contours of cyberspace, meteoric development in technology, diverse legal frameworks across the globe, the popping controversies surrounding the balancing of interests not only of individuals but also of nations, the Centre functions with a broad objective to explore techno-legal aspects of cyber space and interpret the National and International developments in the field of Cyber law by integration of interdisciplinary approach through awareness, research and training programmes.

About the Event

CECL, VSLLS, VIPS-TC is organising a National Convention on “Responsible Artificial Intelligence: Law and Ethics” on 2nd March, 2024 at VIPS-TC Campus, New Delhi.

This convention aims to provide a platform to all the Academicians, Researchers, Professionals and Students to discuss the need of responsible AI as a precautionary measure in combating the mischievous use of AI. This convention also aims to come out with a code of conduct to be followed by the developers, providers and users of AI systems.

Participants can register themselves by filling the following Registration Form:

https://docs.google.com/forms/d/e/1FAIpQLSeXMp6Tgd0kYEkhlmduZdD_-2G3tBRnx9-OOIxe8BTym4A-_g/viewform?usp=sf_link

For any further inquiries or assistance, please do not hesitate to reach out to us at Email: vips.cecl@gmail.com

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.