The Indian Journal of Intellectual Property Law (IJIPL) is the flagship intellectual property law journal of NALSAR University of Law, Hyderabad. IJIPL is India’s first student run journal that is wholly devoted to the study of intellectual property law. Published annually, it is the combined endeavour of NALSAR University of Law, Hyderabad and the N.C. Banerjee Centre for Intellectual Property Rights Studies to address contemporary issues in the field of intellectual property law.
The IJIPL has had distinguished contributors to its previous editions such as late Prof Shamnad Basheer, Prof Srividhya Ragavan, Dr Mrinalini Kochupillai, Prof Michele Boldrin, Prof David Levine and many other renowned experts of the field.
Authors are encouraged to explore contemporary theoretical and legal controversies relating to intellectual property law and policy. However, fresh and interesting perspectives on IP policy as well as interdisciplinary perspectives on the subject are welcome. For reference, the 13th Volume of the journal can be accessed here.
The Journal is presently soliciting submissions for its 14th Volume, to be released tentatively in August, 2024. Undergraduate students, post-graduate students, practitioners, faculty and other academicians are invited to contribute to the Journal in the form of essays, articles, notes and comments. The last date for submission of papers is 29th February, 2024.
To know more click on IJILP Vol. 14 Publication and Ethics Policy IJIPL, IJILP Vol.14 Submission Guidelines and IJILP Vol. 14 Editorial Review Policy
