About Sambhav Initiative
The Sambhav Initiative is a campaign at the PAN India level that is aimed to promote, facilitate and encourage the people to utilize various methods of Alternative Dispute Resolution. It also provides legal aid services, works towards shattering mental health taboos, endeavors to achieve Goal 16 of SDG (Peace, Justice and Strong Institution), and creates legal literacy among the society with the mission of reach out, rapport, and rescue. It aims to become the voice of the vulnerable, unseen or unheard.
The key projects of the Sambhav Initiative are the Mediation Abhiyaan, the Lok Adalat Abhiyaan , the Mission: Equal Justice and the Free Legal Aid Movement, the Goal 16 of Sustainable Development Goal , the Mental Health Abhiyaan and the Aatam Saksham Bharat Abhiyaan. The initiative is also starting various movements, i.e., ‘प्रतिज्ञा’, Legal Ambulance, ‘विकास का संकल्प’, ‘कोशिश की एक आशा’ and ‘लक्ष्य.
The Sambhav Initiative was inaugurated by Justice K.G. Balakrishnan, Former Chief Justice of India and it’s current Patron-in-chief and Patron are Justice C. K. Thakker , Justice M. R. Shah , Justice Kurian Joseph, Former Judges of the Supreme Court of India and govern by many former Judges of various High Courts respectively .
The Sambhav initiative has also Established the prisoners help desk and कोशिश की एक आशा Centre at Vadodara Central Jail for Rehabilitation and Reformation of Prisoners and to provide psychological support for their mental well being .
About We the People of India Week -2023
The We the People of India Week 2023 is a week-long celebration with day’s name of एक संविधान और एक हम , स्वंतत्रता के संवाद, एक बुलंद आवाज़, धर्म की परीभाषा, संस्कृति से सर्व शिक्षा तक, एक कदम न्याय की ओर on the theme of fundamental rights under the लक्ष्य movement of the Sambhav Initiative from 26th November 2023 to 2nd December 2023 .
The We the People of India Week-2023 will be inaugurate by Justice C.K. Thakker (Retd.) , Justice G.S. Singhvi (Retd. ), Justice M.R. Shah (Retd. ), Judges of the Supreme Court of India, and Shri Tushar Mehta, Solicitor General of India, on 26th November 2023.
Events of the We the People of India Week-2023
Day 1- 26th November 2023 at 05:30 P.M. – Inauguration Ceremony of 2nd Edition of the We the People of India Week-2023 and Session on एक संविधान और एक हम
The Speakers :
- Justice C.K. Thakker ,Former Judge, Supreme Court of India
- Justice G.S. Singhvi , Former Judge , Supreme Court of India
- Justice M.R. Shah , Former Judge , Supreme Court of India
- Shri Tushar Mehta, Solicitor General of India
Day – 2 – 27th November 2023 at 12:00 P.M. – Talk Show on स्वंतत्रता के संवाद and LGBTQ+ Rights
The Speaker:
- Prince Manvendra Singh Gohil, Crown Prince of Rajpipla &Chairperson of Lakshya Trust
Day – 3 – 28th November 2023 at 04:30 P.M.– एक बुलंद आवाज़ – Public Lecture on Role of Police in Protecting Individuals from Exploitation
- Shri Anil Pratham , IPS , Director General of Police, Police Reform , Government of Gujarat
Day- 4 – 29th November ,2023 at 05:00 P.M. – Online National Debate Competition on धर्म की परीभाषा
Day 5 – 30th November,2023 at 05:00 P.M. :Online National Quiz Competition on संस्कृति से सर्व शिक्षा तक
Day – 6 – 1st December 2023 at 02:30 P.M. — एक कदम न्याय की ओर– Online Symposium on Right to Constitutional Remedies
- Justice S. D. Anand, Former Judge , High Court of Punjab and Haryana
- Justice Ashokkumar C. Joshi ,Former Judge , High Court of Gujarat
Registration Link : https://bit.ly/WethePeopleofIndiaweekRegistration
For more information Contact on :
Jayant Agarwal, Administrative Department of Sambhav Initiative — +91- 7990625954
Dewanshi Agarwal , Zonal Coordinator of Sambhav Initiative — +91- 8877446005
Jitayu Yagnik , Administrative Department of Sambhav Initiative — +91- 6355346881
Email I’d :– Sambhav.live21@gmail.com