International Legal Consortium

The Jindal Society of International Law is a student-led initiative at O.P. Jindal Global University. It is supported by its acclaimed advisors and undertakes many initiatives to encourage more conversations and engagement with international law as well as instil a passion for the arena before students venture into the sphere as legal professionals.

The International Legal Consortium is a student-run blog that seeks to address various issues and provide solutions, opinions, and approaches to the international legal order. We cordially invite students, faculty members, and academicians of Jindal Global University and all international law enthusiasts from law universities across India to submit their blogs. We also invite legal practitioners, professionals, researchers, and other enthusiasts to contribute to the academic discourse as well.

The first volume is to be published in March 2024. We recommend that potential authors write their pieces on contemporary topics pertaining to the socio- legal dynamics of the international community.

Blog Submission Guidelines:

  • Word Count: 1000-1500 words (inclusive of headings and subheadings)

  • Document Type: Word file (.doc or .docx format) on an A4 sheet with normal margins without borders.

  • Submission Text: Font size 12, Times New Roman; Headings and sub-headings font size 14, Times New Roman

  • All references must be hyperlinked.

DEADLINE: 15th December 2023

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