Review Blog Series

About RSRR

The RGNUL Student Research Review (RSRR) Journal is a bi-annual, student-run, blind peer-reviewed, flagship journal based at Rajiv Gandhi National University of Law, Punjab. It was founded with the objective of facilitating arguments in black and white.

About The Dialogue

The Dialogue is an emerging research and public-policy think-tank founded in 2017. Their core mission is to elevate policy discussions, fostering a more informed citizenry. They aim to bridge the gap between policy and the public, advocating for vital global issues.

Call for Blogs

The Editorial Board invites submissions from academicians, practitioners, legal luminaries, and students on the theme “Traversing the Intersectionality of the Entertainment Industry and Generative Artificial Intelligence.” This blog series aims to foster a discussion on the issues surrounding the challenges faced by the entertainment industry in integrating generative AI. It further seeks to conduct a thorough examination of the existing legal frameworks in light of the notable advancements in this field.

We welcome students of law to send in their submissions for this Blog Series.

Sub-Themes

RSRR invites submissions on the following sub-themes:

  1. The Implications of Generative AI on Copyright and Privacy

  2. Redrawing Legal Boundaries: What is “Creativity” in an Oversaturated Culture & Creative Market?

  3. AI and Entertainment: Navigating Competition Law Concerns

  4. Comparative Analysis of Jurisdictions on AI and Entertainment Law

  5. Mitigation of the Menace and Bias caused by AI: The Era of Deepfakes and Chatbots

  6. Generative AI and Upheavals in Labour Relations in Industries

  7. Tortious Liability in the Age of Generative AI

  8. Threats to Consumer Protection with the Rise of Generative AI

Note. These sub-themes are merely illustrative. Submissions need not be restricted to the above-mentioned list as long as they fall within the ambit of the main theme.

Submission Guidelines

  1. All submissions must be in Garamond, font size 12, spacing 1.5.

  2. Referencing:

    • Manuscripts must include hyperlinks for relevant legal sources and other information, including any laws, treaties or other legal texts which are mentioned.

    • The hyperlinks must only link to legal or reliable/respected news sources. The sources shall only be linked to primary sources. Hyper-linking to secondary sources may lead to re-corrections required from the authors.

    • Only relevant legal sources that cannot be accessed online may be cited through endnotes. The endnotes should be in Garamond, font size 10, single-spaced. The authors can use any uniform style of citation. In order to help with the review process please use endnotes only if absolutely unavoidable.

  3. Margins: Left 1 Inch, Right 1 Inch, Top 1 Inch, and Bottom 1 Inch.

  4. Word limit for each post is 1500-1800 words (exclusive of endnotes). Articles exceeding the word limit shall be accepted subject to the discretion of the Board. If accepted, they shall be published in two parts.

  5. Authors are required to provide an abstract of 100-150 words along with keywords that represent the essence of the submission. The abstract is to be submitted along with the article itself in the same document as of the blog submission.

  6. The entries should be submitted only in .doc/.docx format.

  7. Entries selected, after the Peer Review process by The Dialogue, shall be published on the RSRR website.

  8. The manuscripts which are selected by the Board shall be replied to within 21 days of the submission.

  9. E-certificates from RSRR and The Dialogue will be awarded to the authors of each published blog.

  10. Co-authorship up to a maximum of two persons is permitted.

  11. The author(s) bear sole responsibility for the accuracy of facts, opinions or views stated in the submitted Manuscript.

  12. Plagiarism in any form is strictly prohibited. RSRR follows the University Grants Commission (Promotion of Academic Integrity and Prevention of Plagiarism in Higher Educational Institutions) Regulations, 2018.

  13. Copyright of all blog posts published on the RSRR website shall remain with RGNUL Student Research Review.

  14. All moral rights shall vest with the author(s).

  15. The manuscripts not abiding to the above guidelines are subject to rejection.

Submission Procedure

All the submissions must be made through the Google Form. Any submission made via any other mode than the one suggested shall not be considered.

Deadline

The last date for submissions for this series is 10th December, 2023.

Contact

For any further queries, contact us at submissionsrslr@rgnul.ac.in.

For more details refer to the attached Call for Blogs. RSRR & The Dialogue ~ Call for Blogs

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