The President has appointed Shri Justice Dipankar Datta, Chief Justice of the Bombay High Court, to be a Judge of the Supreme Court of India with effect from the date he assumes charge of his office.
President appoints Justice Dipankar Datta as the Judge of Supreme Court
The President has appointed Shri Justice Dipankar Datta, Chief Justice of the Bombay High Court, to be a Judge of
