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Delhi High Court grants injunction in favour of CROSSFIT gym ; Directs cost of Rs 10 Lakhs against infringers; Issues contempt notice for brazen violation of interim injunction

Delhi High Court grants injunction in favour of CROSSFIT gym ; Directs cost of Rs 10 Lakhs against infringers; Issues contempt notice for brazen violation of interim injunction

Published on September 9, 2022By Santosh Singh

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Previous storyDelhi High Court grants injunction in favour of CROSSFIT gym ; Directs cost of Rs 10 Lakhs against infringers; Issues contempt notice for brazen violation of interim injunction

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