DELHI HIGH COURT
The President, after consultation with the Chief Justice of India, transfers Shri Justice Satish Chandra Sharma, Chief Justice, Telangana High Court, as the Chief Justice of the Delhi High Court and to direct him to assume charge of the office of the Chief Justice of the Delhi High Court.
GAUHATI HIGH COURT
The President appoints Shri Justice Rashmin Manharbhai Chhaya, Judge of the Gujarat High Court, to be the Chief Justice of Gauhati High Court with effect from the date he assumes charge of his office.
RAJASTHAN HIGH COURT
The President appoints Shri Justice Shinde Sambhaji Shiwaji, Judge of the Bombay High Court, to be the Chief Justice of Rajasthan High Court with effect from the date he assumes,charge of his office.
UTTRAKHAND HIGH COURT
The President appoints Shri Justice Vipin Sanghi, Judge of the Delhi High Court, to be the Chief Justice of Uttarakhand High Court with effect from the date he assumes charge of his office.
HIMACHAL PRADESH HIGH COURT
The President appoints Shri Justice Amjad Ahtesham Sayed, Judge of the Bombay High Court, to be the Chief Justice of Himachal Pradesh High Court with effect from the date he assumes charge of his office.
TELANGANA HIGH COURT
The President appoints Shri Justice Ujjal Bhuyan, Judge of the Telangana High Court, to be the Chief Justice of Telangana High Court with effect from the date he assumes charge of his office.
Ministry Of Law & Justice