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Justice Vipin Sanghi appointed as Acting Chief Justice of Delhi High Court

Justice Vipin Sanghi appointed as Acting Chief Justice of Delhi High Court

President appoints Justice Vipin Sanghi, senior-most Judge of the Delhi High Court, to perform the duties of the office of the Chief

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Published on March 11, 2022March 11, 2022By Bhumika Indulia

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President appoints Justice Vipin Sanghi, senior-most Judge of the Delhi High Court, to perform the duties of the office of the Chief Justice of the Delhi High Court, with effect from 13.03.2022 consequent upon the retirement of Justice Dhirubhai Naranbhai Patel, Chief Justice, Delhi High Court.

Ministry of Law and Justice

[Notification dt. 11-03-2022]

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Acting Chief Justice Appointment Delhi High Court Justice Dhirubhai Naranbhai Patel

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