Supreme Court Collegium | Elevation of 7 Advocates as Judges in Gujarat High Court

Elevation of 7 Advocates as Judges in Gujarat High Court Supreme Court Collegium has approved the proposal for elevation of the following

Elevation of 7 Advocates as Judges in Gujarat High Court


Supreme Court Collegium has approved the proposal for elevation of the following Advocates as Judges in the Gujarat High Court:

1. Mrs. Mauna Manish Bhatt,

2. Shri Samir J. Dave,

3. Shri Hemant M. Prachchhak,

4. Shri Sandeep N. Bhatt,

5. Shri Aniruddha Pradyumna Mayee,

6. Shri Niral Rashmikant Mehta, and

7. Ms. Nisha Mahendrabhai Thakore.


Supreme Court of India

[Collegium Statement dt. 21-9-2021]

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