Let’s go back to the time when you were first introduced to the subject of law. Did you know that there is a whole field of tech law? Probably not. Irrespective, we are certain that you must be finding this interface of law and tech really interesting. Now, what if we add another super exciting field of fashion law to it? To discuss the nuances of this emerging field, we cordially invite you to our next webinar on ‘Fashion Tech and Law’, which is scheduled on December 26 at 8:30 PM.
About the Speaker
Mr. Darrell Mottley is an attorney at Banner Witcoff, and the past president of the D.C. Bar. He has advised clients on intellectual property matters in multi-million-dollar venture capital transactions. He also served as Vice-chair of Division IV of ABA Section of Intellectual Property Law. He is registered to practice before the United States Patent and Trademark Office and is a member of the National Bar Association concentrating on intellectual property law. He is an adjunct professor at The George Washington University Law School and is teaching classes in design law. He is also a contributing author to the Thomson Reuters book on ‘Navigating Fashion Law: Leading Lawyers on Exploring the Trends, Cases, and Strategies of Fashion Law’.
Registration
To register, click here and fill the form.
The organisers – The Law and Technology Society (L-Tech)
The Law and Technology Society (L-Tech) is one of Asia’s oldest student-run tech-law groups and is committed to exploring the boundless contours of the intriguing interface between law and technology. The main objective of the committee is to build up-to-date scholarship in this field by making research panels and by organizing a series of interesting events including seminars, conferences, policy-making competitions, essay competitions, etc. Our flagship event is Consilience, which is an annual multi-day conference. It was started in the year 2000 and holds the record to be the first of its kind in India. In the past, the society has had the privilege to host events with dignitaries such as Anthony Taubman, Carl Malamud, Stephan Hobe, etc. It is one amongst the many societies at National Law School of India University, Bangalore.
National Law School of India University (NLSIU) Bangalore is the first National Law University to be established in India as well as one of the first in the country to offer the five-year integrated undergraduate law degree. NLSIU Bangalore has consistently been ranked as the topmost law school in India and boasts a large alumni network of academicians, researchers, and lawyers.
From season to season, from collection to collection, you will become Code Love.
A free brand because it freed itself from any dogma.
Let yourself be surprised by your own feelings.