Articles

Democracy At the Grassroots: A Survey to Understand The Awareness of the People in Rural Uttar Pradesh

—Sanjay Singh

Journey from Marginal to Mainstream- The Woes of Transgender in India

—Sangita Laha   8

Patriarchal Judiciary as Harbinger of Gender Justice in India

—Samreen Hussain   4

Evolution of Law on Withdrawal of Application Under The Insolvency and Bankruptcy Code 2016

-—Mangesh Krishna   2

Parental Child Abduction and Mediation in The Era of Globalization

-—Prem Kumar Gautam   5

Understanding Marital Rape in India: A Discourse on Textual and Constitutional Perspective

—Ankita Yadav   1

Innovation in Fintech – Moving Towards A ‘Sandbox’ Approach

Ayushi Mishra   4

Development In Uttar Pradesh After Enactment of Micro, Small and Medium Enterprises Development Act 2006: Special Reference to Saharanpur Division

—Vipul Vinod   15

The Path Ahead by Establishment of New Delhi International Arbitration Centre: An Analysis

V. Suryanarayana Raju   21

Locating Environmental Protection in International Humanitarian Law Regime: An Evaluation

Abdullah Nasir   31

Growing Dimensions of White Collar Crimes: The Illegality and Control

—Adya Pandey* 139

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