Consequent to complete lockdown declared by Government of Telangana till 07-05-2020, the suspension of Regular Judicial Work and Administrative Work in the High Court extended till 07-05-2020. However, the High Court will continue to take up pending admission matters, in addition to extreme urgent matters as mentioned in earlier circulars.

Access the Notification here: NOTIFICATION


Telangana High Court

[Notification dt. 25-04-2020]

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