President appoints the following two Judicial Officers to be the Judges of Rajasthan High Court while exercising the powers conferred by clause (1) of Article 217 of Constitution of India :

  • Abhay Chaturvedi
  • Narendra Singh Dhaddha

The above mentioned, in order of their seniority, with effect from the date they assume charge of their respective offices.


[Order dt. 15-04-2019]

Ministry of Law and Justice

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