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Bombay HC | Pushpa Virendra Ganediwala appointed as Additional Judge

Bombay HC | Pushpa Virendra Ganediwala appointed as Additional Judge

Appointments & Transfers News

Published on February 8, 2019February 8, 2019By Devika

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President appointed Smt. Pushpa Virendra Ganediwala, to be an Additional Judge of the Bombay High Court for a period of two years with effect from the date she assumes charge of her office.

Ministry of Law and Justice

[Notification dt. 08-02-2019]

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