6th NLUO Bose & Mitra & Co. International Maritime Arbitration Moot 2019

Reported by Avinash Gautam

Announcing the 6th edition of National Law University Odisha Bose & Mitra & Co. International Maritime Arbitration Moot 2019 (IMAM). The moot is scheduled for 29th March – 31st March 2019.
Having successfully organized this competition for 5 years in a row, the 6th edition of the moot seeks to improve upon the whole experience by ensuring that the teams are met with a challenging problem based on contemporary and developing aspects of maritime arbitration. The problem for this edition promises to provide the participants with a more challenging dispute which would allow them to gain real insight into the fascinating and core issues of maritime law while honing their advocacy skills before the most acclaimed panel of judges in the field of Maritime Law and Arbitration. It will not only provide the participants with an opportunity to test their legal acumen in comprehensive core maritime law issues but also an experience of enhancing their skills by competing against few of the best law students of India.
In the 6th edition of NLUO-IMAM, we are proud to announce our collaboration with Bose & Mitra & Co. as our “Title Sponsors”. Bose & Mitra & Co. is one of the oldest and biggest law firms of India in the field of Maritime Law, with a client base from all across the world. Our collaboration with Bose & Mitra & Co. in this edition of the moot offers the Winning Team along with the Runners-Up Team an incentive of securing internships with the firm.
With the last edition witnessing participation of 23 teams from all the premier law institutions of the country, we cordially invite your esteemed institution to be a part of the 6th edition of NLUO Bose & Mitra & Co. International Maritime Arbitration Moot 2019.
Please find attached the Case Study, Official Rules and the Brochure for the competition. The last date for filling the team registration form is February 23, 2019.
In case of any queries whatsoever regarding the moot, please feel free to contact the undersigned, or write to us at imam@nluo.ac.in.
  • Hariom Kamal Singh, Convenor, The Moot Society

National Law University Odisha

+91 9005355412, 9439670407

  • Nikhil Shahi, Co-Convenor, The Moot Society

National Law University Odisha

+91 875742088

Refer the following links for more information:

BROCHURE _IMAM 2019

CASE STUDY – IMAM 2019

Rules_NLUO-IMAM-2019

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