Indian Law Society is pleased to invite participation and submissions of Research paper for Remembering S.P. Sathe: 13th National Conference on Taxation Laws scheduled to be held on 09th and 10th of February 2019.

ILS Law College annually organises Remembering S. P. Sathe event, comprising of a Public Memorial lecture, a Conference and a Moot Court Competition, all based on a common theme, in fond and loving memory of its illustrious former Principal, Late Professor S.P. Sathe. The College has upheld this tradition for last 12 years with a unique theme of subject being taken up every year. The subject theme for this year is Taxation, both Direct and Indirect.

Taxation is perceived as a vast and highly complex subject and majority of students studying law dread studying Taxation laws. Even further, reluctance in taking up taxation as their areas of practice is pertinent. Consequentially, the practice of taxation is restricted to a small number of advocates even though taxation laws are one of the most extensively applicable laws in India. In order for the country to witness good taxation legal practitioners in future, it is imperative that the students are allowed a platform to understand and learn these vast and complex laws.

Through this Conference, the ILS Law College wishes to avail the opportunity of discussing and deliberating on Taxation Laws with invaluable inputs from the doyens in the field of taxation. This will help the students to appreciate the niceties of the subject and in our most humble belief, would also kindle interest in the minds of students of our college to take up further study or research or practice in taxation laws.

In the conference, we intend to cover certain core topics under the taxation laws which form the bedrock for understanding and appreciating taxation laws further. We sincerely believe that knowledge and clarity on these topics would provide them with various perspectives to this subject and would help them develop a holistic understanding.

Structure of the Conference: The Conference schedule is designed to commence with a Memorial Lecture on a topic of taxation followed by the discussions as a part of the Conference on various topics by the leading professionals in the field of taxation.

Submission guidelines: The participants should submit an abstract of maximum 300 words and full paper of 3000 to 4000 words dealing extensively with the topic chosen providing with legislative and judicial views, if any, on the subject. The Papers dealing with topical issues along with original views will be preferred. The paper shall be based on your observation and research. Plagiarized papers will not be accepted. The papers submitted must be original and not published or presented elsewhere.

Format & Mode of Submission: All submissions must be sent in word-format (.doc or .docx), formatted in Times New Roman, 12 point font size and 1.5 line spacing. References and footnotes shall be in the same font style, 10-point font size and 1.0 line spacing. Citations must be in the form of footnotes and conform to the latest edition of Harvard Bluebook.

Abstract of papers shall be submitted at spsatheconference@ilslaw.in before 15th January, 2019

Selected papers will be published in ILS Law Review; however, the submitted papers shall not be presented at the Conference. ILS reserves the exclusive right to publish the submitted and selected papers.

Last Date for Submission of selected papers & registration: 25/01/2019

Registration: for details on registration log onto www.ilslaw.edu

Registration Fees: Inclusive of Reading Material & lunch only.

Rs. 2500*/- (Two Thousand & five hundred Rupees)      –   with paper for Professionals & Law Teachers

Rs. 3000*/- (Three Thousand Rupees)                            –     without paper for professionals & Law Teachers

Rs. 600*/- (Six Hundred Rupees)                                    –           with paper for students

Rs. 1200*/- (Twelve Hundred Rupees)                –           without paper for students

*All registration fee include GST

Accommodation: Participants will have to make their own arrangements for accommodation. However, the Organizing Committee may assist in finding accommodation.

Participation open: for Law Students, Professors, Professionals such as Lawyers, Chartered Accountants, Company Secretaries, Cost and Management Accountants, students of such professions and other tax practitioners.

Faculty Coordinators: Ms. Swatee Yogessh, Ms. Smita Sabne and Ms. Pronema Bagchi

Student Coordinator :

  • Hrucha Dhamdhere (III LLB) – (+91) 8087446542
  • Vasudevan Gurumurthy (III LLB)- (+91) 9717528535
  • Ishwari Pendse (III LLB)- (+91) 8983696138
  • Shubhangi Sharma (III LLB) (+91) 9314888860

Contact details: spsatheconference@ilslaw.in

For detailed schedule logon www.ilslaw.edu

For more details, refer Conference-_Call_for_papers Final with logo-pdf

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